Shailendra Kumar Pandey vs Madhyanchal Vidyut Vitran Nigam ...
2019 Latest Caselaw 318 ALL

Citation : 2019 Latest Caselaw 318 ALL
Judgement Date : 28 February, 2019

Allahabad High Court

Shailendra Kumar Pandey vs Madhyanchal Vidyut Vitran Nigam ... on 28 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 5306 of 2013
 

 
Petitioner :- Shailendra Kumar Pandey
 
Respondent :- Madhyanchal Vidyut Vitran Nigam Ltd.Thr.Chairman Cum M.D.&Or
 
Counsel for Petitioner :- Anuj Kudesia
 
Counsel for Respondent :- A.S. Bhadauria,Amit Kumar Singh Bhadauri,Vinay Kumar Singh
 

 
Hon'ble Rajnish Kumar,J.

Sri Vinay Kumar Singh, learned counsel for the respondent is reported to be ill.

List in next cause list.

Interim order, if any, shall continue till next date of listing.

Order Date :- 28.2.2019

psd

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