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Aman Singh vs State Of U.P. Through Its ...
2019 Latest Caselaw 316 ALL

Citation : 2019 Latest Caselaw 316 ALL
Judgement Date : 28 February, 2019

Allahabad High Court
Aman Singh vs State Of U.P. Through Its ... on 28 February, 2019
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2614 of 2011
 

 
Petitioner :- Aman Singh
 
Respondent :- State Of U.P. Through Its Principal Secy.Finance
 
Counsel for Petitioner :- Manoj Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Dipak Seth
 

 
Hon'ble Rajnish Kumar,J.

Sri Manoj Kumar Dubey, learned counsel for the petitioner is reported to be ill.

The case is adjourned for the day.

Order Date :- 28.2.2019

psd

 

 

 
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