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Khelari And Ors. vs State Of U.P.Through Secy. ...
2019 Latest Caselaw 312 ALL

Citation : 2019 Latest Caselaw 312 ALL
Judgement Date : 28 February, 2019

Allahabad High Court
Khelari And Ors. vs State Of U.P.Through Secy. ... on 28 February, 2019
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 9213 of 2011
 

 
Petitioner :- Khelari And Ors.
 
Respondent :- State Of U.P.Through Secy. Panchayati Raj Govt. Lko.And Ors.
 
Counsel for Petitioner :- Pankaj Patel,Ashutosh Shukla,Dhananjai Kumar Tripathi,Gauri Shankar Maurya,Vinod Kumar Maurya
 
Counsel for Respondent :- C.S.C.,Krishna Kanhya Pal,Ram Raj
 

 
Hon'ble Rajnish Kumar,J.

Learned counsel for the petitioners could not conclude his arguments.

Put up tomorrow, i.e. 01.03.2019.

Order Date :- 28.2.2019

psd

 

 

 
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