Juber Ahmad And Others vs State Of U.P. And Another
2019 Latest Caselaw 31 ALL

Citation : 2019 Latest Caselaw 31 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Juber Ahmad And Others vs State Of U.P. And Another on 22 February, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 61
 

 
Case :- APPLICATION U/S 482 No. - 8302 of 2006
 

 
Applicant :- Juber Ahmad And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.N. Singh,R.P. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As per office report dated 21.2.2019, notice issued to opposite party no. 2 has not been returned back after service.

Let again notice be issued to the opposite party no. 2 through District Judge, Basti.

List the case on the date fixed in the notice.

Order Date :- 22.2.2019

RCT/-

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