Asagar vs State Of U.P.
2019 Latest Caselaw 30 ALL

Citation : 2019 Latest Caselaw 30 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Asagar vs State Of U.P. on 22 February, 2019

Bench: Rajul Bhargava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20972 of 2016
 

 
Applicant :- Asagar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Singh,Alok Kumar Singh,Sunder Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajul Bhargava,J.

The case is called out. No one appears on behalf of the applicant to press this application, even in the revised list.

Accordingly, the instant bail application is dismissed for want of prosecution.

Order Date :- 22.2.2019

MN/-

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