Smt. Khursheed Begum vs National Insurance Co. Ltd. And ...
2019 Latest Caselaw 29 ALL

Citation : 2019 Latest Caselaw 29 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Smt. Khursheed Begum vs National Insurance Co. Ltd. And ... on 22 February, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3553 of 2012
 

 
Appellant :- Smt. Khursheed Begum
 
Respondent :- National Insurance Co. Ltd. And Another
 
Counsel for Appellant :- Nikhil Srivastava,H.S.Srivastava
 
Counsel for Respondent :- Vikas Budhwar,Om Prakash Mishra,Sharad Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

When the matter is taken up none present for appellant.

As requested by Sri Vikas Budhwar-Advocate, list on 19.3.2019.

Sri Vikas Budhwar-Advocate shall intimate about this order in writing to learned counsel for the appellant.

Order Date :- 22.2.2019

Mukesh

Download the LatestLaws.com Mobile App