Harish Chandra Srivastava S/O ... vs Akshat Sharma S/O Ashwani Kumar ...
2019 Latest Caselaw 28 ALL

Citation : 2019 Latest Caselaw 28 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Harish Chandra Srivastava S/O ... vs Akshat Sharma S/O Ashwani Kumar ... on 22 February, 2019

Bench: Jaspreet Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- FIRST APPEAL FROM ORDER No. - 207 of 2011
 

 
Appellant :- Harish Chandra Srivastava S/O Late Lalta Prasad Srivastava &
 
Respondent :- Akshat Sharma S/O Ashwani Kumar Sharma & Anr.
 
Counsel for Appellant :- Balendu Shekhar,Anand Mohan
 

 
Hon'ble Jaspreet Singh,J.

On request of learned counsel for the appellant, list after two weeks.

Order Date :- 22.2.2019

psd

Download the LatestLaws.com Mobile App