Satish Kumar Shukla vs State Of U.P. Through Secy. ...
2019 Latest Caselaw 279 ALL

Citation : 2019 Latest Caselaw 279 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Satish Kumar Shukla vs State Of U.P. Through Secy. ... on 27 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE BENCH No. - 1291 of 2012
 

 
Petitioner :- Satish Kumar Shukla
 
Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors.
 
Counsel for Petitioner :- Sampurnanand,Km. Pratima Devi,Pt. Pankaj Shukla,Rajesh Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri Sabhajeet Singh, learned State Counsel prays for and is granted two weeks and no more further time to seek instructions in terms of the order dated 08.09.2016 and 23.10.2017 passed by this Court.

List immediately thereafter.

Order Date :- 27.2.2019

psd

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