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Ajeet Kumar Dhanuk & 10 Ors. vs State Of U.P. Through Secy. Nagar ...
2019 Latest Caselaw 275 ALL

Citation : 2019 Latest Caselaw 275 ALL
Judgement Date : 27 February, 2019

Allahabad High Court
Ajeet Kumar Dhanuk & 10 Ors. vs State Of U.P. Through Secy. Nagar ... on 27 February, 2019
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 3933 of 2013
 

 
Petitioner :- Ajeet Kumar Dhanuk & 10 Ors.
 
Respondent :- State Of U.P. Through Secy. Nagar Vikas Lko. & Ors.
 
Counsel for Petitioner :- D.K.Singh Chauhan,Amrendra Nath Tripathi,Umesh Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Shailendra Singh Chauhan,Shashi Prakash Singh
 

 
Hon'ble Rajnish Kumar,J.

Sri Shailendra Singh Chauhan, learned counsel for the opposite party submits that the records are available, but he could not go through the same.

On his request, list on 13.03.2019, on which date he will produce the record.

Order Date :- 27.2.2019

psd

 

 

 
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