Anil Kumar Saxena vs State Of U.P.Thru The Prin. Secy. ...
2019 Latest Caselaw 271 ALL

Citation : 2019 Latest Caselaw 271 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Anil Kumar Saxena vs State Of U.P.Thru The Prin. Secy. ... on 27 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2517 of 2012
 

 
Petitioner :- Anil Kumar Saxena
 
Respondent :- State Of U.P.Thru The Prin. Secy. Deptt. Of Revenue & Others
 
Counsel for Petitioner :- A.P. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri Vishal Verma, learned State Counsel submits that he has received the records, but he could not go through the same.

On his request, list on 01.03.2019.

Order Date :- 27.2.2019

psd

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