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Ravi Prakash S/O Late Salik Ram vs State Of U.P. Thru Secretary Basic ...
2019 Latest Caselaw 270 ALL

Citation : 2019 Latest Caselaw 270 ALL
Judgement Date : 27 February, 2019

Allahabad High Court
Ravi Prakash S/O Late Salik Ram vs State Of U.P. Thru Secretary Basic ... on 27 February, 2019
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1278 of 2011
 

 
Petitioner :- Ravi Prakash S/O Late Salik Ram
 
Respondent :- State Of U.P. Thru Secretary Basic Education & Ors.
 
Counsel for Petitioner :- S.K. Verma
 
Counsel for Respondent :- C.S.C.,R.K. Kushwaha,Sandeep Kumar Yadav
 

 
Hon'ble Rajnish Kumar,J.

List in week commencing 11.03.2019.

Learned counsel for the opposite party no.4 shall file a copy of the letter dated 05.08.2010 referred in the impugned order dated 02.11.2010.

Order Date :- 27.2.2019

psd

 

 

 
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