Bhagirathi & 2 Ors. vs Chhedi
2019 Latest Caselaw 27 ALL

Citation : 2019 Latest Caselaw 27 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Bhagirathi & 2 Ors. vs Chhedi on 22 February, 2019

Bench: Jaspreet Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- FIRST APPEAL FROM ORDER No. - 90 of 2004
 

 
Appellant :- Bhagirathi & 2 Ors.
 
Respondent :- Chhedi
 
Counsel for Appellant :- P.L. Misra,Savita Jain
 
Counsel for Respondent :- S. Lal,Sua Lal
 

 
Hon'ble Jaspreet Singh,J.

On request of learned counsel for the appellants, list after two weeks.

Order Date :- 22.2.2019

psd

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