Citation : 2019 Latest Caselaw 264 ALL
Judgement Date : 27 February, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 26234 of 2018 Petitioner :- C/M Sardar Patel Krishak Junior High School And Another Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Prabhakar Awasthi,R.C.Dwivedi Counsel for Respondent :- C.S.C.,Ramesh Chandra Dwivedi,Santosh Kumar,Suresh Chandra Dwivedi Hon'ble Prakash Padia,J.
It is contended by learned counsel for the respondent no.5 that the dispute pertaining to the Committee of Management is fixed for 06.3.2019.
In view of the same and on the request of learned counsel for the respondent no.5, list on 13.3.2019 in the additional cause list.
Order Date :- 27.2.2019
Pramod Tripathi
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