Arjun Singh vs State Of U.P. And 2 Others
2019 Latest Caselaw 262 ALL

Citation : 2019 Latest Caselaw 262 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Arjun Singh vs State Of U.P. And 2 Others on 27 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 35349 of 2017
 

 
Petitioner :- Arjun Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Birendra Pratap Yadav,Krishna Kant Yadav
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

It is contended by Mr. A. K. Yadav, learned counsel for the respondents that identical controversy is coming before this Court on 07.3.2019.

In the interest of justice, put up this matter on 07.3.2019 in the additional cause list along-with Writ A No.58792 of 2017.

Order Date :- 27.2.2019

Pramod Tripathi

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