Radhika Devi vs State Of U.P. And 2 Ors.
2019 Latest Caselaw 261 ALL

Citation : 2019 Latest Caselaw 261 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Radhika Devi vs State Of U.P. And 2 Ors. on 27 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 50152 of 2017
 

 
Petitioner :- Radhika Devi
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Sunil Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ras Bihari Pradhan
 

 
Hon'ble Prakash Padia,J.

Passed over on the illness slip of Sri Ras Bihari Pradhan, learned counsel for the respondents.

List on 10.4.2019.

Order Date :- 27.2.2019

Pramod Tripathi

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