United India Insurance Co. Ltd. ... vs Yuvraj Singh And Others
2019 Latest Caselaw 26 ALL

Citation : 2019 Latest Caselaw 26 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

United India Insurance Co. Ltd. ... vs Yuvraj Singh And Others on 22 February, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1333 of 2002
 

 
Appellant :- United India Insurance Co. Ltd. Jhansi
 
Respondent :- Yuvraj Singh And Others
 
Counsel for Appellant :- Yasharth
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondents by speed / registered post returnable on 25.3.2019.

Steps be taken immediately.

Order Date :- 22.2.2019

Mukesh

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