Smt. Shanti Pal vs State Of U.P. And Others
2019 Latest Caselaw 259 ALL

Citation : 2019 Latest Caselaw 259 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Smt. Shanti Pal vs State Of U.P. And Others on 27 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1882 of 2011
 

 
Petitioner :- Smt. Shanti Pal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Sudhanshu Pandey,R.B.Pal
 
Counsel for Respondent :- C. S. C.,Satish Chaturvedi
 

 
Hon'ble Prakash Padia,J.

An application for exemption has been filed by the learned Standing Counsel, which is taken on record.

Learned Standing Counsel has placed the original service record of the petitioner.

No body is present on behalf of petitioner.

In the circumstances, list this case on 10.4.2019. On the next date fixed, the learned Standing Counsel will again produce the original service records of the petitioner.

Order Date :- 27.2.2019

Pramod Tripathi

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