Virendra Kumar Verma vs Smt. Shashi Prabha Verma And ...
2019 Latest Caselaw 257 ALL

Citation : 2019 Latest Caselaw 257 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Virendra Kumar Verma vs Smt. Shashi Prabha Verma And ... on 27 February, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 65 of 2006
 

 
Appellant :- Virendra Kumar Verma
 
Respondent :- Smt. Shashi Prabha Verma And Another
 
Counsel for Appellant :- Gajendra Pratap,Arun Kumar,R.S. Mirza,R.S. Mishra,Sanjay Kr.Pandey
 
Counsel for Respondent :- Shyamal Narain
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for the parties, list this matter after eight weeks.

Order Date :- 27.2.2019

RCT/-

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