Reena Singh And 74 Others vs State Of U.P. And 3 Others
2019 Latest Caselaw 249 ALL

Citation : 2019 Latest Caselaw 249 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Reena Singh And 74 Others vs State Of U.P. And 3 Others on 27 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 713 of 2019
 

 
Petitioner :- Reena Singh And 74 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Siddharth Khare,Abhay Kumar Singh,Ashok Kahre, Sr, Advocate
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

List this matter along-with connected matters on 13.3.2019.

Order Date :- 27.2.2019

Pramod Tripathi

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