Citation : 2019 Latest Caselaw 24 ALL
Judgement Date : 22 February, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 301 of 2000 Appellant :- Oriental Insurance Co. Ltd. Alld. Respondent :- Basudeo And Another Counsel for Appellant :- Amaresh Sinha Hon'ble Dr. Kaushal Jayendra Thaker,J.
(Ref: Civil Misc. Delay Condonation Application)
1. This is an application seeking condonation of delay in filing substitution application
2. Heard.
3. Cause shown is sufficient.
4. Delay in filing substitution application is hereby condoned.
5. This application, accordingly, stands allowed.
Order Date :- 22.2.2019/Mukesh
Case :- FIRST APPEAL FROM ORDER No. - 301 of 2000
Appellant :- Oriental Insurance Co. Ltd. Alld.
Respondent :- Basudeo And Another
Counsel for Appellant :- Amaresh Sinha
Hon'ble Dr. Kaushal Jayendra Thaker,J.
(Ref: Civil Misc.Substitution Application)
1. Heard.
2. Allowed.
3. Let substitution be carried out on or before 1.3.2019.
4. List the appeal on 1.3.2019 showing the name of Sri V.K.Tiwari as counsel for respondent.
Order Date :- 22.2.2019/Mukesh
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