Ashish Kumar Dixit @ Ashish Sagar ... vs State Of U.P. And Another
2019 Latest Caselaw 234 ALL

Citation : 2019 Latest Caselaw 234 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Ashish Kumar Dixit @ Ashish Sagar ... vs State Of U.P. And Another on 26 February, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 6746 of 2019
 

 
Applicant :- Ashish Kumar Dixit @ Ashish Sagar Dixit
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Satyvrat Tripathi,Rajiv Lochan Shukla
 
Counsel for Opposite Party :- G.A.,Ajay Kumar Shukla
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the applicant and learned A.G.A. for the State as well as learned counsel for the O.P. No. 2 are present.

Put up on 28.2.2019 as fresh before appropriate bench.

The matter shall not be treated as tied up or part heard to this bench.

Order Date :- 26.2.2019

Masarrat

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