National Insurance Comapny Ltd. vs Ajab Singh And Another
2019 Latest Caselaw 23 ALL

Citation : 2019 Latest Caselaw 23 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

National Insurance Comapny Ltd. vs Ajab Singh And Another on 22 February, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 688 of 1999
 

 
Appellant :- National Insurance Comapny Ltd.
 
Respondent :- Ajab Singh And Another
 
Counsel for Appellant :- S.K. Mehrotra
 
Counsel for Respondent :- A.K.Shukla,R.K.Porwal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sr.R.K. Porwal-Advocate has sought adjournment on the ground of illness.

List on 19.3.2019.

Order Date :- 22.2.2019

Mukesh

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