Citation : 2019 Latest Caselaw 225 ALL
Judgement Date : 26 February, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 68 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8484 of 2019 Applicant :- Ram Bali Opposite Party :- State Of U.P. Counsel for Applicant :- Narsingh Pandey Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
This is 2nd bail application of the applicant.
List with previous papers before appropriate bench.
Order Date :- 26.2.2019
Masarrat
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