Shree Ram Singh vs Pradeshik Cooperative Dairy ...
2019 Latest Caselaw 223 ALL

Citation : 2019 Latest Caselaw 223 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Shree Ram Singh vs Pradeshik Cooperative Dairy ... on 26 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE BENCH No. - 287 of 2013
 

 
Petitioner :- Shree Ram Singh
 
Respondent :- Pradeshik Cooperative Dairy Federation Ltd. Lko. & Ors.
 
Counsel for Petitioner :- Om Prakash Srivastava,Virendra Kumar Dubey
 
Counsel for Respondent :- Sudeep Kumar,Lalit Shukla,Ravi Singh
 

 
Hon'ble Rajnish Kumar,J.

Sri Lalit Shukla, learned counsel for the respondent is reported to be on sanctioned leave.

List after expiry of his sanctioned leave.

Order Date :- 26.2.2019

psd

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