Jagjeevan Chaudhary & Ors. vs State Of U.P. Thru Spl. Secy. Basic ...
2019 Latest Caselaw 222 ALL

Citation : 2019 Latest Caselaw 222 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Jagjeevan Chaudhary & Ors. vs State Of U.P. Thru Spl. Secy. Basic ... on 26 February, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1688 of 2019
 
Petitioner :- Jagjeevan Chaudhary & Ors.
 
Respondent :- State Of U.P. Thru Spl. Secy. Basic Education & Ors.
 
Counsel for Petitioner :- Rajesh Kumar Pathak
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list/ put up this case on 28.02.2019 in the additional cause list.

Order Date :- 26.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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