Citation : 2019 Latest Caselaw 22 ALL
Judgement Date : 22 February, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 1249 of 1998 Appellant :- United India Insurance Co. Ltd. Respondent :- Munesh Kuamr And Others Counsel for Appellant :- A.K. Srivastava Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Arvind Kumar-Advocate has sought adjournment on the ground of illness.
List on 19.3.2019.
Order Date :- 22.2.2019
Mukesh
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