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Ram Janam Singh vs State Of U.P. Thru ...
2019 Latest Caselaw 218 ALL

Citation : 2019 Latest Caselaw 218 ALL
Judgement Date : 26 February, 2019

Allahabad High Court
Ram Janam Singh vs State Of U.P. Thru ... on 26 February, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9281 of 2018
 
Petitioner :- Ram Janam Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.&Ors.
 
Counsel for Petitioner :- Yogendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Y. K. Mishra, learned counsel for the petitioner has filed reply to the personal affidavit filed by the respondent No.4, today in the Court, the same is taken on record.

Learned Additional Chief Standing Counsel has submitted that copy of the aforesaid reply is not traceable in his records, however, the copy thereof has been served upon the office of the learned Chief Standing Counsel on 22.02.2019.

List this petition on 06.03.2019 within top ten cases for peremptory hearing.

Order Date :- 26.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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