Ram Sajeevan vs State Of U.P. Through Secy. Deptt. ...
2019 Latest Caselaw 215 ALL

Citation : 2019 Latest Caselaw 215 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Ram Sajeevan vs State Of U.P. Through Secy. Deptt. ... on 26 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2766 of 2013
 

 
Petitioner :- Ram Sajeevan
 
Respondent :- State Of U.P. Through Secy. Deptt. Of Industry Lko. & Ors.
 
Counsel for Petitioner :- Suresh Chandra Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri Suresh Chandra Shukla, learned counsel for the petitioner is reported to be ill.

The case is adjourned for the day.

Order Date :- 26.2.2019

psd

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