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C/M Gayadas Paramhans ... vs State Of U.P. And 5 Others
2019 Latest Caselaw 208 ALL

Citation : 2019 Latest Caselaw 208 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

C/M Gayadas Paramhans ... vs State Of U.P. And 5 Others on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2051 of 2019
 

 
Petitioner :- C/M Gayadas Paramhans Vidhyapeeth Saptrishi Dham Akatahi (Doleswar) Nanura And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Rishi Kant Singh Chauhan
 
Counsel for Respondent :- C.S.C.,Om Prakash Yadav,Prabhakar Awasthi,Sanjay Chaturvedi
 

 
Hon'ble Prakash Padia,J.

Vide order dated 8.2.2019 time was granted to the respondents to file counter affidavit but till date no counter affidavit has been filed.

In the circumstances, six weeks further time is granted to respondents to file counter affidavit.

List thereafter. Interim order dated 8.2.2019 is extended until further orders.

Order Date :- 26.2.2019

Pramod Tripathi

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C/M Gayadas Paramhans ... vs State Of U.P. And 5 Others
2019 Latest Caselaw 208 ALL

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C/M Gayadas Paramhans ... vs State Of U.P. And 5 Others2019 Latest Caselaw 208 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

C/M Gayadas Paramhans ... vs State Of U.P. And 5 Others
2019 Latest Caselaw 208 ALL