Mohd. Aslam vs State Of U.P. And 5 Others
2019 Latest Caselaw 2 ALL

Citation : 2019 Latest Caselaw 2 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Mohd. Aslam vs State Of U.P. And 5 Others on 22 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 582 of 2019
 

 
Petitioner :- Mohd. Aslam
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Grijesh Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Four weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List immediately thereafter.

Order Date :- 22.2.2019

Pramod Tripathi

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