Anita Tripathi And 2 Others vs State Of U.P. And 3 Others
2019 Latest Caselaw 196 ALL

Citation : 2019 Latest Caselaw 196 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Anita Tripathi And 2 Others vs State Of U.P. And 3 Others on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3145 of 2019
 

 
Petitioner :- Anita Tripathi And 2 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Dewendra Singh
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Connect and list along-with Writ A No.713 of 2019, Reena Singh and 74 Others Vs. State Of U.P. and 3 Others.

Order Date :- 26.2.2019

Pramod Tripathi

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