Nebboo Lal vs Lal Chandra And Others
2019 Latest Caselaw 19 ALL

Citation : 2019 Latest Caselaw 19 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Nebboo Lal vs Lal Chandra And Others on 22 February, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 410 of 2005
 

 
Appellant :- Nebboo Lal
 
Respondent :- Lal Chandra And Others
 
Counsel for Appellant :- D.K.Srivastava
 
Counsel for Respondent :- Ashutosh Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Notices are to the respondents, none has appeared on behalf of them.

I have requested Sri Ajai Singh, Advocate, who normally appears for United India Insurance Company limited to accept a copy of memo of appeal and seek instructions from the insurance company as for 14 years none has appeared on behalf of it.

List the matter on 15.3.2019.

Order Date :- 22.2.2019

Mukesh

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