Valister Singh vs State Of U.P. And 2 Others
2019 Latest Caselaw 189 ALL

Citation : 2019 Latest Caselaw 189 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Valister Singh vs State Of U.P. And 2 Others on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 37950 of 2017
 

 
Petitioner :- Valister Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rahul Mehrotra
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar Srivastava
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, list on 27.3.2019.

Order Date :- 26.2.2019

Pramod Tripathi

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