Smt. Parvati vs State Of U.P. And 5 Others
2019 Latest Caselaw 188 ALL

Citation : 2019 Latest Caselaw 188 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Smt. Parvati vs State Of U.P. And 5 Others on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 51740 of 2017
 

 
Petitioner :- Smt. Parvati
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ashok Kumar Verma
 
Counsel for Respondent :- C.S.C.,Jay Ram Pandey,Ram Babu Yadav
 

 
Hon'ble Prakash Padia,J.

Due to paucity of time, the case could not be taken up today.

On the request of learned counsel for the petitioner, list on 11.3.2019.

Order Date :- 26.2.2019

Pramod Tripathi

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