Algu @ Alok And 3 Ors vs State Of U.P. And Anr
2019 Latest Caselaw 177 ALL

Citation : 2019 Latest Caselaw 177 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Algu @ Alok And 3 Ors vs State Of U.P. And Anr on 26 February, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 6859 of 2019
 

 
Applicant :- Algu @ Alok And 3 Ors
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Ankit Kapoor
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicants put up on 6.3.2019 as fresh. In the meantime, learned counsel for the applicants may file supplementary affidavit annexing the copy of FIR lodged by Sunita Patel, daughter of applicant no. 4.

Order Date :- 26.2.2019

Masarrat

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