Bhaiya Lal vs Malti And Ors.
2019 Latest Caselaw 17 ALL

Citation : 2019 Latest Caselaw 17 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Bhaiya Lal vs Malti And Ors. on 22 February, 2019

Bench: Jaspreet Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- SECOND APPEAL No. - 375 of 2018
 

 
Appellant :- Bhaiya Lal
 
Respondent :- Malti And Ors.
 
Counsel for Appellant :- Suraindra Kumar Mishra,Anand Dubey
 

 
Hon'ble Jaspreet Singh,J.

On request of learned counsel for the appellant, list after ten days.

Order Date :- 22.2.2019

psd

Download the LatestLaws.com Mobile App