Puttu Lal And Ors. vs Syed Irshad Husain Alias Teepu
2019 Latest Caselaw 16 ALL

Citation : 2019 Latest Caselaw 16 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Puttu Lal And Ors. vs Syed Irshad Husain Alias Teepu on 22 February, 2019

Bench: Jaspreet Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- SECOND APPEAL No. - 269 of 2014
 

 
Appellant :- Puttu Lal And Ors.
 
Respondent :- Syed Irshad Husain Alias Teepu
 
Counsel for Appellant :- Anurag Srivastava
 
Counsel for Respondent :- P.S.Bajpai,Waseem Ahmad
 

 
Hon'ble Jaspreet Singh,J.

On request of learned counsel for the appellants, list in next week.

Order Date :- 22.2.2019

psd

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