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Shiv Bhagwan And Ors. vs Sumayi And Ors.
2019 Latest Caselaw 15 ALL

Citation : 2019 Latest Caselaw 15 ALL
Judgement Date : 22 February, 2019

Allahabad High Court
Shiv Bhagwan And Ors. vs Sumayi And Ors. on 22 February, 2019
Bench: Jaspreet Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- SECOND APPEAL No. - 337 of 2014
 

 
Appellant :- Shiv Bhagwan And Ors.
 
Respondent :- Sumayi And Ors.
 
Counsel for Appellant :- Shikha Sinha
 
Counsel for Respondent :- Raghaw Ram Upadhyay
 

 
Hon'ble Jaspreet Singh,J.

List in next cause list.

Order Date :- 22.2.2019

psd

 

 

 
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