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Khushnood And 7 Ors vs State Of U.P. And Anr
2019 Latest Caselaw 148 ALL

Citation : 2019 Latest Caselaw 148 ALL
Judgement Date : 25 February, 2019

Allahabad High Court
Khushnood And 7 Ors vs State Of U.P. And Anr on 25 February, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 6761 of 2019
 

 
Applicant :- Khushnood And 7 Ors
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Adarsh Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is granted one week's time to file supplementary affidavit annexing the copy of the entire order-sheet of the case.

Put up on 6.3.2019 as fresh.

Order Date :- 25.2.2019

Masarrat

 

 

 
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