Tapsi Nath Chaturvedi vs State Of U.P. Thru. Prin. Secy., ...
2019 Latest Caselaw 142 ALL

Citation : 2019 Latest Caselaw 142 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Tapsi Nath Chaturvedi vs State Of U.P. Thru. Prin. Secy., ... on 25 February, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 13991 of 2018
 
Petitioner :- Tapsi Nath Chaturvedi
 
Respondent :- State Of U.P. Thru. Prin. Secy., Education(Secondary) & Ors.
 
Counsel for Petitioner :- Anand Mani Tripathi
 
Counsel for Respondent :- C.S.C.,Nirmit Srivastava,Ramashankre Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Rama Shanker Singh, learned counsel for the opposite party No.5 is reported to be unwell today.

List this petition in the next week as fresh.

Order Date :- 25.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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