Puttan Lal Alias Santosh And Ors. vs State Of U.P.Throu Collector, ...
2019 Latest Caselaw 14 ALL

Citation : 2019 Latest Caselaw 14 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Puttan Lal Alias Santosh And Ors. vs State Of U.P.Throu Collector, ... on 22 February, 2019

Bench: Jaspreet Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- SECOND APPEAL No. - 288 of 2012
 

 
Appellant :- Puttan Lal Alias Santosh And Ors.
 
Respondent :- State Of U.P.Throu Collector, Sitapur And Ors.
 
Counsel for Appellant :- Anoop Kumar Upadhyaya
 
Counsel for Respondent :- A.B. Mishra,Arun Saxena,Asit Kr. Chaturvedi,H.S. Tiwari,Kusumlata
 

 
Hon'ble Jaspreet Singh,J.

On request of learned counsel for the appellants, two weeks' time granted to file a supplementary affidavit bringing on record the true copy of the plaint as well as written statement filed before the trial court.

List thereafter.

Order Date :- 22.2.2019

psd

Download the LatestLaws.com Mobile App