Ram Lakhan vs State Of U.P.Thru Its Secy.Basic ...
2019 Latest Caselaw 137 ALL

Citation : 2019 Latest Caselaw 137 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Ram Lakhan vs State Of U.P.Thru Its Secy.Basic ... on 25 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 548 of 2013
 

 
Petitioner :- Ram Lakhan
 
Respondent :- State Of U.P.Thru Its Secy.Basic Edu.Civil Sectt.Lucknow&Ors
 
Counsel for Petitioner :- Kaushlendra Tewari,Ram Prasad Nigam,Sanjay Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Neeraj Charasiya
 

 
Hon'ble Rajnish Kumar,J.

Sri R. P. Nigam, learned counsel for the petitioner is reported to be out of station.

The case is adjourned for the day.

Order Date :- 25.2.2019

psd

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