Badri Vishal vs State Of U.P. Thru ...
2019 Latest Caselaw 132 ALL

Citation : 2019 Latest Caselaw 132 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Badri Vishal vs State Of U.P. Thru ... on 25 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 6978 of 2013
 

 
Petitioner :- Badri Vishal
 
Respondent :- State Of U.P. Thru Prin.Secy.Minor Irrigation Deptt.& Ors.
 
Counsel for Petitioner :- V.K. Dubey,Virendra Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Anurag Tripathi,Devendra Kumar
 

 
Hon'ble Rajnish Kumar,J.

A copy of the Office Memorandum dated 23.07.2018 mentioned in Annexure-1 is not annexed with the writ petition.

Sri Virendra Kumar Dubey, learned counsel for the petitioner prays for and is granted a week's time to file the same on record.

List thereafter.

Order Date :- 25.2.2019

psd

Download the LatestLaws.com Mobile App