Param Hans Paswan vs State Of U.P. Through Prin. Secy. ...
2019 Latest Caselaw 130 ALL

Citation : 2019 Latest Caselaw 130 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Param Hans Paswan vs State Of U.P. Through Prin. Secy. ... on 25 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7814 of 2013
 

 
Petitioner :- Param Hans Paswan
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Home Lko. & Ors.
 
Counsel for Petitioner :- Sanjeev Pandey,Bare Lal Bhartiya,Pintoo Kumar,Smt. Shikha Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

On request made by Sri Pintoo Kumar, learned counsel for the petitioner, the case is adjourned for the day to enable him to prepare the case.

List in second week of March, 2019.

Order Date :- 25.2.2019

psd

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