Jitendra And Ors. vs Smt. Shamimunnisha @ Kirra
2019 Latest Caselaw 13 ALL

Citation : 2019 Latest Caselaw 13 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Jitendra And Ors. vs Smt. Shamimunnisha @ Kirra on 22 February, 2019

Bench: Jaspreet Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 237 of 2013
 

 
Appellant :- Jitendra And Ors.
 
Respondent :- Smt. Shamimunnisha @ Kirra
 
Counsel for Appellant :- Umesh Chandra Vishwakarma,Brij Raj Singh
 
Counsel for Respondent :- Hem Chandra Bajapi
 

 
Hon'ble Jaspreet Singh,J.

On request of learned counsel for the appellants, list after ten days.

Order Date :- 22.2.2019

psd

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