Anilesh Tiwari vs State Of U.P. And 2 Others
2019 Latest Caselaw 122 ALL

Citation : 2019 Latest Caselaw 122 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Anilesh Tiwari vs State Of U.P. And 2 Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1903 of 2019
 

 
Petitioner :- Anilesh Tiwari
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Seemant Singh
 
Counsel for Respondent :- C.S.C.,Deo Dayal
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on 28.2.2019 as fresh.

Order Date :- 25.2.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App