Bhishma Deo Mishra vs State Of U.P. Through Prin. Secy. ...
2019 Latest Caselaw 12 ALL

Citation : 2019 Latest Caselaw 12 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Bhishma Deo Mishra vs State Of U.P. Through Prin. Secy. ... on 22 February, 2019

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 728 of 2014
 

 
Petitioner :- Bhishma Deo Mishra
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Transport Lko. &
 
Counsel for Petitioner :- Ghaus Beg,Mohd.Ateeq Khan
 
Counsel for Respondent :- C.S.C.,Chandra Shekhar Pandey
 

 
Hon'ble Ritu Raj Awasthi,J.

The writ petition is allowed.

For orders, see order of the date passed on order-sheet, placed in the record of Writ Petition No. 385 (SB) of 2014.

Order Date :- 22.2.2019

Santosh/-

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