Smt. Usha Sharma vs State Of U P And 2 Others
2019 Latest Caselaw 117 ALL

Citation : 2019 Latest Caselaw 117 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Smt. Usha Sharma vs State Of U P And 2 Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 10784 of 2018
 

 
Petitioner :- Smt. Usha Sharma
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Ajay Kumar Gautam
 
Counsel for Respondent :- C.S.C.,Ram Bilas Yadav
 

 
Hon'ble Prakash Padia,J.

On the request of Mr. Ram Bilas Yadav, learned counsel for the petitioner, passed over for the day.

List in the next cause list.

Order Date :- 25.2.2019

Pramod Tripathi

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