Citation : 2019 Latest Caselaw 113 ALL
Judgement Date : 25 February, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 22731 of 2018 Petitioner :- C/M Sri Ram Narayan Gupta Sarvjanik Vidyalay J.H.S., Kanpur Dehat Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Rajendra Pratap Singh Counsel for Respondent :- C.S.C.,Pankaj Kumar Singh Hon'ble Prakash Padia,J.
Inspite of the order passed earlier till date no counter affidavit has been filed.
In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.
List immediately after expiry of aforesaid period.
Order Date :- 25.2.2019
Pramod Tripathi
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