Hari Narayan Rastogi vs State Of U.P. And Others
2019 Latest Caselaw 100 ALL

Citation : 2019 Latest Caselaw 100 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Hari Narayan Rastogi vs State Of U.P. And Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 43003 of 2010
 

 
Petitioner :- Hari Narayan Rastogi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.N. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

As prayed list on 06.3.2019.

Order Date :- 25.2.2019

Pramod Tripathi

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